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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(1) in The Rajasthan Excise Rules, 1956

(1)The [District Excise Officer or any other officer authorised by the Excise Commissioner] [Substituted by FD/EX/67, dated 27.2.1968, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 27.2.1968, [27-2-68].] shall be the presiding officer for auctions.