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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(5) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(5)The Plant Availability Factor achieved for a Month (PAFM) shall be computed in accordance with the following formula:N
PAFM = 1000 x| ∑| DCi[N x IC x (100 - Aux)]| %| |
i=1Where,AUX = Normative auxiliary energy consumption in percentage.DCi = Average declared capacity (in ex-bus MW), for the ith day of the period i.e. the month or the year as the case may be, as certified by the concerned load dispatch centre after the day is over.IC = Installed Capacity (in MW) of the generating stationN = Number of days during the periodNote. - DCi and IC shall exclude the capacity of generating units not declared under commercial operation. In case of a change in IC during the concerned period, its average value shall be taken.