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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(4)(i) in The Orissa Government Land Settlement Rules, 1983

(i)inhabitants of the urban area who do not have a house in any urban area and in the urban area in question or who do not have adequate living accommodation of at least five per cent for each separated family;