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[Cites 0, Cited by 0] [Section 93C] [Entire Act]

State of Bihar - Subsection

Section 93C(15) in Rules Framed by Board of Revenue under section 90

(15)The licensee shall construct by the 15th January, a store-room inside the enclosure of the Khalihan for storing manufactured ganja temporarily. The store-roam shall be made of corrugated ironsheets and shall have double Godrej patent locks, the key of one remaining with the Field Officer and the other with the licensee or his agent.