Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(3)(b) in Andhra Pradesh Universities Act, 1991

(b)the members of the Executive Council and Academic Senate constituted and functioning before the commencement of the Andhra Pradesh University Act, 1991 (hereinafter referred to as the said Act), shall continue to be such members and function only until the Executive Council and a new Academic Senate as the case may be, is reconstituted in accordance with the provisions of the said Act;