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Madhya Pradesh High Court

Jitendra Singh vs Shri S.K. Mishra Judgement Given By: ... on 21 January, 2014

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                          C.Case.No. 774 of 2010




     21.01.2014

           Shri Gopal Singh, Counsel for the petitioner.
           Shri R.P. Agrawal, learned Senior Advocate with Shri
     Pramod Sahu and Shri Naman Nagrath, learned Senior
     Advocate with Shri H. Mishra, for respondents.

In view of the order passed today in C.P.1959 of 2011 arising out of the order dated 24.8.2009 in W.P. No. 1693/2008, we have disposed of the matter finally. Nothing survives in this case. The proceedings of this case are also closed with no order as to costs.



      (Krishn Kumar Lahoti)                        (Rohit Arya)
            Judge                                     Judge

vj
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             C.Case.No. 774 of 2010




21.01.2014