Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(7) in The Bihar Factories Welfare Officers Rules, 1952 (7)Those Welfare Officers who will reach on maximum stage of their pay scales they will automatically be placed in the next higher scale and will get all benefits of such higher scale.
