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Delhi High Court - Orders

Masroor Ahmad Khan Lodi & Anr vs Union Of India & Anr on 25 January, 2019

Bench: Chief Justice, V. Kameswar Rao

$~24
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 738/2019 & CM APPL.3247-3248/2019
       MASROOR AHMAD KHAN LODI & ANR        ..... Petitioners
                  Through: Mr. Nikhil Kumar Verma, Adv.

                         versus

       UNION OF INDIA & ANR                           ..... Respondents
                     Through:        Mr. Nawal Kishore Jha, Adv.

       CORAM:
       HON'BLE THE CHIEF JUSTICE
       HON'BLE MR. JUSTICE V. KAMESWAR RAO
                    ORDER

% 25.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.

List on 04.02.2019.

BY ORDER (COURT MASTER) JANUARY 25, 2019 ns