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State of Haryana - Section

Section 15 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

15. Gratuity.

[Section 54]. - Every employee of the Council shall be entitled to a gratuity equal to one month's salary last drawn by him at the time of his retirement for each completed year of service under the Council or as applicable to the Government Employees of the same status from time to time.