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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(47) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(47)"Garage-public" means a building or portion thereof, designed or used for repairing, servicing,- hiring, selling or parking of motor driven or any other vehicles;