Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in Notifications under Motor Vehicles Act and Rules 22. Towing devices used on motorvehicles, trailers and transport tractors from 2 tons to 35 tons gross massshall be in accordance with Safety Standard No. 33.1.
