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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(11)(a) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(a)the areas of land used for public purposes proposed to be amalgamated with any holding and showing the areas earmarked for public purposes under Section 11(3);