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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Assam - Subsection

Section 63(4) in Mising Autonomous Council Act, 1995

(4)[The General Council may prepare in each financial year a supplementary estimate providing for any modification of its budget for the year and may submit to the Government for approval.] [Inserted by Assam Act no. 21 of 2005.]Chapter - IX Miscellaneous