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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Hindi Sahitya Sammelan Act, 1962

(2)All questions at a meeting of the first Governing Body shall be decided by a majority of the members present thereat, and in the case of an equality of votes the Chairman or, in his absence, any other person presiding, shall have a second or casting vote.