Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Jharkhand - Subsection Section 38(4) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (4)Cultural event or sports competition shall be held once in a quarter to showcase talent on festivals or on days of national festivals.
