Section 25 in The National Institute Of Pharmaceutical Education And Research Act,1998
25. Appointments.
-All appointments of the staff of an Institute, except that of the Director, shall be made in accordance with the procedure laid down in the Statutes-(a)by the Board, if the appointment is made on the academic staff in the post of Assistant Professor or above or if the appointment is made on the non-academic staff in any cadre, the maximum of the pay-scale for which is the same or higher than that of Assistant Professor; and(b)by the Director, in any other case.
