Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(xiv) in The Maharashtra National Law University Act, 2014 (xiv)to appoint persons as Professors, Associate Professors, Assistant Professors or otherwise as teachers and researchers of the university ;]
