Section 19(6) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973
(6)The amount of acquisition shall carry a simple interest at two and a half per cent per annum from the date of surrender of surplus land under sub-section (2) of section 16 or of ejectment therefrom under sub-section (3) of that section, as the case may be, till the date of payment.
