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State of Rajasthan - Section

Section 9 in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

9. Procedural requirement etc.

- The procedural requirement for selection, such as training or departmental examination or typing test, shall not be insisted upon at the time of initial appointment. The family member shall, however, be required to clear such training or departmental examination or typing test, within a period of 3 years for entitlement for confirmation failing which his/her appointment shall be liable to be terminated. No annual increments will be allowed until he/she acquires such qualifications. On acquiring such qualifications, annual grade increments shall be allowed notionally from the date of appointment but no arrears will be paid.Note. - For the purpose of this rule, such test shall be conducted by the committee empowered under notification/circular issued in this regard by the Competent Authority.