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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 34(1) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(1)On and from the commencement of these regulations, Securities and Exchange Board of India (Settlement of Administrative and Civil Proceedings) Regulations, 2014 shall stand repealed.