Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act] State of Rajasthan - Subsection Section 55(2)(xxvii) in Rajasthan Transparency in Public Procurement Act, 2012 (xxvii)any other matter which is required to be prescribed by the State Government for carrying out the provisions of this Act.