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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(4) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(4)On receipt of the application referred to in sub rule (1) the licensing officer shall, after noting thereon the date of receipt of the application, grant an acknowledgement to the applicant.