(1)No person shall be granted a conductor's licence unless he satisfies the licencing authority that:(i)he has adequate knowledge of the provisions of the Act and the rules made there under relating to the duties and functions of a conductor;(ii)he possesses a good moral character;(iii)he possesses a valid Adult First-Aid Certificate issued by the St. John Ambulance Association of India;(iv)he possesses working knowledge of Hindi language; and(v)he is not below 18 years of age.
