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State of Uttar Pradesh - Section

Section 7 in U.P. Prison Administration and Reforms Department Engineering (Gazetted) Service Rules, 2006

7. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the course of the year of recruitment as also the number of vacancies to be reserved for the candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under Rule 6.