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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(2)(f) in THE DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010

(f)under section 11, the date by which the annual financial statement and programme of work shall be submitted by the Corporation to the Government and the form and manner of preparing such statement;