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[Cites 0, Cited by 0] [Section 3(32)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(32)(b) in The Punjab Public Service Commission (Additional Functions) Act, 1955

(b)for any period on and from the 1st November, 1956, to the 31st October, 1966 the Official Gazette of the territories which, immediately before the 1st November, 1966 were comprised in the State of Punjab; and