Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116(3)] [Section 116] [Entire Act] State of Kerala - Subsection Section 116(3)(iv) in The Kerala Panchayat Buildings Rules, 2011 (iv)ensure at every stage of construction, that the quality of construction and materials used for construction is as per the specifications for that work;.