Delhi High Court - Orders
Adisri Business Services Pvt Ltd vs Footprints Childcare Pvt Ltd & Anr on 21 November, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 897/2023 and I.A. 16694/2023
ADISRI BUSINESS SERVICES PVT LTD ..... Petitioner
Through: Mr. Ramit Malhotra, Advocate
versus
FOOTPRINTS CHILDCARE PVT LTD & ANR. ..... Respondents
Through: Mr. Anshul Rai, Advocate
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 21.11.2023
1. The Hon'ble Judge is not holding the Court today.
2. List on 05.02.2024.
By Order Court Master NOVEMBER 21, 2023 na This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 04:07:14