Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, -
(i)in sub-section (3) in clause (a), for the words ^^fu;qfDr the word fu;qfDr and in clause (c) for the words ^^leku mi;ksfxrk the words lkekU; mi;ksfxrk shall be substituted.
(ii)in sub-section (4), for the words ^^blds izkjEHk gksus ds rRdky iwoZ lesfdr xzke fuf/k;ksa the words ^^blds izkjEHk gksus ds rRdky iwoZ fo|eku jgus okyh lesfdr xkao fuf/k;ksa shall be substituted.