Delhi High Court - Orders
Dmi Finance Pvt. Ltd & Anr vs Chawla Iron Traders Pvt. Ltd. & Ors on 3 December, 2020
Author: Rekha Palli
Bench: Rekha Palli
Via video conferencing
$~A-6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 34/2018
DMI FINANCE PVT. LTD & ANR. ..... Decree Holder
Through None.
versus
CHAWLA IRON TRADERS PVT. LTD. & ORS.
..... Judgement Debtor
Through Mr.Chinnoy Pradeep Sharma, Adv for
JD no.3.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 03.12.2020
1. None appears for the decree holder. In the interest of justice, adverse orders are deferred.
2. List on the date already fixed.
REKHA PALLI, J.
DECEMBER 3, 2020 sr Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:04.12.2020 11:21:16