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Delhi High Court - Orders

Dmi Finance Pvt. Ltd & Anr vs Chawla Iron Traders Pvt. Ltd. & Ors on 3 December, 2020

Author: Rekha Palli

Bench: Rekha Palli

                                                                           Via video conferencing
                          $~A-6
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    OMP (ENF.) (COMM.) 34/2018
                               DMI FINANCE PVT. LTD & ANR.    ..... Decree Holder
                                                 Through      None.

                                                 versus

                              CHAWLA IRON TRADERS PVT. LTD. & ORS.
                                                                ..... Judgement Debtor
                                           Through  Mr.Chinnoy Pradeep Sharma, Adv for
                                           JD no.3.

                              CORAM:
                              HON'BLE MS. JUSTICE REKHA PALLI
                                      ORDER

% 03.12.2020

1. None appears for the decree holder. In the interest of justice, adverse orders are deferred.

2. List on the date already fixed.

REKHA PALLI, J.

DECEMBER 3, 2020 sr Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:04.12.2020 11:21:16