Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(l) in The Indore Special Economic Zone (Special Provisions) Act, 2003

(l)"Operator" means a person engaged by the Developer for providing Infrastructure or Amenity in the Zone;