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[Cites 0, Cited by 0] [Section 62B(3)] [Section 62B] [Entire Act]

State of Gujarat - Subsection

Section 62B(3)(b) in The Bombay Stamp Act, 1958

(b)of any such particulars to the State Government or to any person acting in the execution of this Act, for the purposes of carrying out the object of this Act; or