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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(4)Extra precautions shall be taken to preserve the adhesive stamps from dampness and to prevent becoming gummed together. The stocks should be carefully examined and dried when necessary, and the place where they are stored shall be always kept properly dry. The sheets shall be kept face to face and never back to back.