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Punjab-Haryana High Court

State Of Haryana And Others vs Smt. Kailashwanti And Others on 18 March, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                                     R.F.A. No. 1461 of 2002 (O&M)

State of Haryana And Others
                           ....... Appellants
             Versus


Smt. Kailashwanti And Others
                           ...... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Anjum Ahmed, Addl. Advocate General, Haryana.

RAJESH BINDAL J.

In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 5386 of 2001 - State of Haryana And Another Versus Mukandi Lal And Others the present appeal is disposed of in same terms.



18.03.2010                                      (RAJESH BINDAL)
sarita                                              JUDGE