Section 24C(1)(j) in Patent Rules, 2003

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Union of India - Subsection

Section 24C(1)(j) in Patent Rules, 2003

(j)that the applicant is eligible under an arrangement for processing a patent application pursuant to an agreement between Indian Patent Office and a foreign Patent Office.

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Union of India - Subsection

Section 24C(1)(j) in Patent Rules, 2003