12. Powers of [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] to issue rules as to organisation of Police force.
- The [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] may issue such orders with regard to the following matters as he may think expedient:-(a)Recruitment, organization, instruction, classification, discipline and general supervision of the force;(b)the number and description of arms and other necessaries to be given to the Police; and(c)the establishment of any Police fund and management and control thereof for observance of duties:Provided that these orders shall be subject to the supervision of the Government.
