Section 3(2)(a) in The M.P. Kaneenika Upropan (Corneal Grafting) Adhiniyam, 1982

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2)(a) in The M.P. Kaneenika Upropan (Corneal Grafting) Adhiniyam, 1982

(a)that the deceased persons has expressed before his death, an objection to his eyes being so dealt with after his death and had not withdrawn such objections; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 3(2)(a) in The M.P. Kaneenika Upropan (Corneal Grafting) Adhiniyam, 1982