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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(1)Prisoners may be conveyed by rail in :-
(a)ordinary second class carriages ;
(b)second class carriages with iron gated windows and iron railings between the compartments, and
(c)prison vans: