Section 2(5A)(iii) in The Interest-Tax Act, 1974

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Union of India - Subsection

Section 2(5A)(iii) in The Interest-Tax Act, 1974

(iii)a State financial corporation established under section 3 or section 3A or an institution notified under section 46 of the State Financial Corporations Act, 1951; and

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Union of India - Subsection

Section 2(5A)(iii) in The Interest-Tax Act, 1974