Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(5) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936 (5)[ All rules made under this section shall be laid on the table of the legislative Assembly.] [Inserted by Section 6 (b) of M.P. Act No. 22 of 1979.]
