Lok Sabha Debates
Election Of One Member To The Committee On The Welfare Of Scheduled Cases And ... on 26 July, 2006
> Title : Election of one member to the Committee on the welfare of Scheduled Cases and Scheduled Tribes.
SHRI BAJU BAN RIYAN (TRIPURA EAST): I beg to move :
“That the members of this House do proceed to elect, under sub-rule (3) of Rule 254, in the manner required by sub-rule (1) of rule 331B of the Rules of Procedure and Conduct of Business in Lok Sabha, one member from amongst themselves to serve as a member of the Committee on the Welfare of Scheduled Castes and Scheduled Tribes for the unexpired portion of the term of the Committee vice Shri Bir Singh Mahato resigned his seat in Lok Sabha”.
MR. SPEAKER: The question is:
“That the members of this House do proceed to elect, under sub-rule (3) of Rule 254, in the manner required by sub-rule (1) of rule 331B of the Rules of Procedure and Conduct of Business in Lok Sabha, one member from amongst themselves to serve as a member of the Committee on the Welfare of Scheduled Castes and Scheduled Tribes for the unexpired portion of the term of the Committee vice Shri Bir Singh Mahato resigned his seat in Lok Sabha”.
The motion was adopted.
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