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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(xii) in The Rajasthan Police Service Rules, 1954

(xii)that the upper age limit mentioned above for the post of Deputy Superintendent of Police (wireless) shall be relaxed by two years in case of those persons who hold the degree of M.E. in Electronics or any other degree declared equivalent thereto by the Government.