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State of Punjab - Section

Section 353 in Punjab Jail Manual, 1996

353. Supply of fetters and belchains to be maintained.

- With the exceptions to be noted herein after, handcuffing, fetters and belchains in sufficient number shall be kept in every jail.In Central Jail, Patiala, handcuffs, fetters and belchains for 200 prisoners shall be kept in stock to meet emergencies and the reserve stock will include atleast fifty per cent of chain fetters.