Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(d) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988 (d)If it would be contrary to the legal system of the requested Party relating to mutual legal assistance for the request to be granted.
