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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1) in The Gujarat Ayurved University Act, 2021

(1)The Council of Post-Graduate Studies and Research shall consist of the following members, namely:-
(i)the Vice-Chancellor;
(ii)three Heads of Department of Post-Graduate Section of University by rotation;
(iii)one member nominated by the Board of Governors from amongst fix members, who are pursuing Post-Graduate qualification in Ayurved;
(iv)the Director of School of Post-Graduate Studies and Research;
(v)three Senior Professors in Post-Graduate Teaching to be nominated by Vice-Chancellor;
(vi)three Professors or Associate Professors/Readers or Assistant Professors/Lecturers, who are recognised for guiding research leading to Ph.D;
(vii)two outside academician who have been conducting research or heading any research in any laminating institute outside the University.