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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Tamilnadu - Subsection

Section 77(1)(a) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(a)any land belonging to the religious institution which is appurtenant to or adjoins the religious institution, or any sacred tank, well, spring or watercourse, appurtenant to the religious institution whether situated within or outside the precincts thereof, or