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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(10)(c) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

(c)submit a monthly return in Form C-2 on or before the 30th day of the next month following the month to which the return relates.