Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Karnataka - Subsection Section 26(1) in The PES University Act, 2012 (1)The Academic Council shall consist of the following, namely:-(i)The Vice-Chancellor Chair-Person(ii)The Pro Vice Chancellor-Member(iii)The Registrar-Secretary(iv)Such other members as may be specified by-the Statutes.
