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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(2)(c) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(c)obtain the signature or thumb impression of that elector on the said counterfoil;