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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(4)(b) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(b)to furnish to the authorised officer such information in the possession, power or control of such company or person for the purposes of performance of the functions by the Authority.